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[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of Uttar Pradesh - Subsection

Section 131(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in sub-section (2), for the words "Sub-Divisional Officer" the word "Collector" and for the word "Collector" the words "Board of Revenue" shall be substituted.