Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Bihar - Subsection Section 45(1) in Bihar Commercial Taxes Tribunal Regulation, 1979 (1)Where the Tribunal is of the opinion that question of law arises out of the order passed by it shall draw up a statement of the case.
