Allahabad High Court
Vishan Singh @ Vishnu Prajapati vs State Of U.P on 12 July, 2010
Author: Shashi Kant Gupta
Bench: Shashi Kant Gupta
Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17604 of 2010 Petitioner :- Vishan Singh @ Vishnu Prajapati Respondent :- State Of U.P Petitioner Counsel :- Adityha Kumar Tripathi Respondent Counsel :- Govt Advocate Hon'ble Shashi Kant Gupta,J.
As prayed by the learned counsel for the applicant, put up this matter as fresh on 16.7.2010 to enable him to file a supplementary affidavit indicating therein that he is not a registered owner of the alleged vehicle .
Order Date :- 12.7.2010 MLK