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Allahabad High Court

Vishan Singh @ Vishnu Prajapati vs State Of U.P on 12 July, 2010

Author: Shashi Kant Gupta

Bench: Shashi Kant Gupta

Court No. - 51

Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17604 of 2010

Petitioner :- Vishan Singh @ Vishnu Prajapati
Respondent :- State Of U.P
Petitioner Counsel :- Adityha Kumar Tripathi
Respondent Counsel :- Govt Advocate

Hon'ble Shashi Kant Gupta,J.



As prayed by the learned counsel for the applicant, put up this matter as fresh on 16.7.2010 to enable him to file a supplementary affidavit indicating therein that he is not a registered owner of the alleged vehicle .

Order Date :- 12.7.2010 MLK