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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(b) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997

(b)in order to ascertain whether any notified animal or bird, is being kept without a licence or otherwise kept in contravention of the provisions of this Actor the rules made thereunder or of the terms and conditions of any licence.