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Gauhati High Court

Star Cement Ltd vs The Competition Commission Of India And ... on 19 April, 2024

                                                                     Page No.# 1/3

GAHC010204272018




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/6342/2018

            STAR CEMENT LTD.
            (FORMERLY KNOWN AS CEMENT MANUFACTURING CO LTD) A CO
            INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT, 1956
            AND HAVING ITS OFFICE SITUATED AT MAYUR GARDEN, 2ND FLOOR,
            OPP RAJIV BHAWAN, G S ROAD, GUWAHATI- 781005, ASSAM, REP. BY MR.
            NIRMAL KUMAR AGARWAL, THE DEPUTY GM (FINANCE AND
            ACCOUNTS)

            VERSUS

            THE COMPETITION COMMISSION OF INDIA AND 2 ORS
            THE HINDUSTAN TIMES H NO. 18-20 KASTURBA GANDHI MARG, NEW
            DELHI- 110001

            2:DIRECTOR GENERAL
             CCI
             B WING
             HUDCO VISHALA
             14 BHIKAJI CAMA PLACE
             NEW DELHI- 110066

            3:JOINT DIRECTOR GENERAL
             CCI
             B WING
             HUDCO VISHALA
             14 BHIKAJI CAMA PLACE
             NEW DELHI- 11006

Advocate for the Petitioner   : DR. A SARAF

Advocate for the Respondent : MR. WISE IMRAN (R1-R3)
                                                      Page No.# 2/3

Linked Case : WP(C)/6343/2018

STAR CEMENT LTD.
(FORMERLY KNOWN AS CEMENT MANUFACTURING CO. LTD) A COMPANY
INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT 1956
AND HAVING ITS OFFICE SITUATED AT MAYUR GARDEN
 2ND FLOOR
 OPP RAJIV BHAWAN
 G S ROAD
 GHY- 781005
 ASSAM AND REP. BY MR. NIRMAL KUMAR AGARWAL THE DEPUTY
GENERAL MANAGER (FINANCE AND ACCOUNTS) OF THE PETITIONER
COMPANY


VERSUS

THE COMPETITION COMMISSION OF INDIA AND 4 ORS
THE HINDUSTAN TIMES H NO. 18-20
KASTURBA GANDHI MARG
NEW DELHI- 110001

2:ASSAM REAL ESTATE AND INFRASTRUCTURE DEVELOPERS
ASSOCIATION
REP. BY ITS PRESIDENT ER. P K SHARMA
 S/O- LATE K N SHARMA
 LANDMARK BUILDING
 GROUND FLOOR
 M G ROAD
 MACHKHOWA
 GUWAHATI- 781009
 3:RAJESH PRASAD
COMMISSSIONER AND SECRETARY
 DEPTT OF FOOD CIVIL SUPPLIES AND CONSUMER AFFAIRS
 GOVT OF ASSAM
ASSAM SECRETARIAT
 DISPUR
 GHY- 781006
 4:DIRECTOR GENERAL
CCI
 B WING
 HUDCO VISHALA
 14 BHIKAJI CAMA PLACE
 NEW DELHI- 110066
 5:JOINT DIRECTOR GENERAL
CCI
 B WING
 HUDCO VISHALA
                                                                            Page No.# 3/3

           14
           BHIKAJI CAMA PLACE
           NEW DELHI- 110066
           ------------
           Advocate for : DR. A SARAF
           Advocate for : MR J SHARMA (R2) appearing for THE COMPETITION
           COMMISSION OF INDIA AND 4 ORS


                                   BEFORE
              HON'BLE MR. JUSTICE KAUSHIK GOSWAMI
                                  ORDER

19.04.2024 Heard Dr. A. Saraf, learned Senior counsel, assisted by Mr. P. Das, learned counsel for the petitioner. Also heard Mr. T.J. Mahanta, learned Senior counsel, assisted by Mrs. P. Bhattacharya, learned counsel and Mr. D. Nath, learned Senior Government Advocate, Assam for the State respondents.

Mr. Nath seeks one week time to obtain instructions from respondent No.3 in the matter.

In the meantime, arguments have been concluded by Dr. Saraf, learned Senior counsel.

Mr. Mahanta, learned Senior counsel, shall give reply argument on the next date.

List these matters again on 23.04.2024 for further hearing as part-heard, through video conferencing mode.

JUDGE Comparing Assistant