Gauhati High Court
Star Cement Ltd vs The Competition Commission Of India And ... on 19 April, 2024
Page No.# 1/3
GAHC010204272018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6342/2018
STAR CEMENT LTD.
(FORMERLY KNOWN AS CEMENT MANUFACTURING CO LTD) A CO
INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT, 1956
AND HAVING ITS OFFICE SITUATED AT MAYUR GARDEN, 2ND FLOOR,
OPP RAJIV BHAWAN, G S ROAD, GUWAHATI- 781005, ASSAM, REP. BY MR.
NIRMAL KUMAR AGARWAL, THE DEPUTY GM (FINANCE AND
ACCOUNTS)
VERSUS
THE COMPETITION COMMISSION OF INDIA AND 2 ORS
THE HINDUSTAN TIMES H NO. 18-20 KASTURBA GANDHI MARG, NEW
DELHI- 110001
2:DIRECTOR GENERAL
CCI
B WING
HUDCO VISHALA
14 BHIKAJI CAMA PLACE
NEW DELHI- 110066
3:JOINT DIRECTOR GENERAL
CCI
B WING
HUDCO VISHALA
14 BHIKAJI CAMA PLACE
NEW DELHI- 11006
Advocate for the Petitioner : DR. A SARAF
Advocate for the Respondent : MR. WISE IMRAN (R1-R3)
Page No.# 2/3
Linked Case : WP(C)/6343/2018
STAR CEMENT LTD.
(FORMERLY KNOWN AS CEMENT MANUFACTURING CO. LTD) A COMPANY
INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT 1956
AND HAVING ITS OFFICE SITUATED AT MAYUR GARDEN
2ND FLOOR
OPP RAJIV BHAWAN
G S ROAD
GHY- 781005
ASSAM AND REP. BY MR. NIRMAL KUMAR AGARWAL THE DEPUTY
GENERAL MANAGER (FINANCE AND ACCOUNTS) OF THE PETITIONER
COMPANY
VERSUS
THE COMPETITION COMMISSION OF INDIA AND 4 ORS
THE HINDUSTAN TIMES H NO. 18-20
KASTURBA GANDHI MARG
NEW DELHI- 110001
2:ASSAM REAL ESTATE AND INFRASTRUCTURE DEVELOPERS
ASSOCIATION
REP. BY ITS PRESIDENT ER. P K SHARMA
S/O- LATE K N SHARMA
LANDMARK BUILDING
GROUND FLOOR
M G ROAD
MACHKHOWA
GUWAHATI- 781009
3:RAJESH PRASAD
COMMISSSIONER AND SECRETARY
DEPTT OF FOOD CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVT OF ASSAM
ASSAM SECRETARIAT
DISPUR
GHY- 781006
4:DIRECTOR GENERAL
CCI
B WING
HUDCO VISHALA
14 BHIKAJI CAMA PLACE
NEW DELHI- 110066
5:JOINT DIRECTOR GENERAL
CCI
B WING
HUDCO VISHALA
Page No.# 3/3
14
BHIKAJI CAMA PLACE
NEW DELHI- 110066
------------
Advocate for : DR. A SARAF
Advocate for : MR J SHARMA (R2) appearing for THE COMPETITION
COMMISSION OF INDIA AND 4 ORS
BEFORE
HON'BLE MR. JUSTICE KAUSHIK GOSWAMI
ORDER
19.04.2024 Heard Dr. A. Saraf, learned Senior counsel, assisted by Mr. P. Das, learned counsel for the petitioner. Also heard Mr. T.J. Mahanta, learned Senior counsel, assisted by Mrs. P. Bhattacharya, learned counsel and Mr. D. Nath, learned Senior Government Advocate, Assam for the State respondents.
Mr. Nath seeks one week time to obtain instructions from respondent No.3 in the matter.
In the meantime, arguments have been concluded by Dr. Saraf, learned Senior counsel.
Mr. Mahanta, learned Senior counsel, shall give reply argument on the next date.
List these matters again on 23.04.2024 for further hearing as part-heard, through video conferencing mode.
JUDGE Comparing Assistant