Delhi High Court - Orders
Vinod Kumar Dhingra vs M/S Alankit Assignments Ltd on 11 February, 2026
Author: Amit Sharma
Bench: Amit Sharma
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 18/2018 & CM APPL. 49664/2023
VINOD KUMAR DHINGRA .....Petitioner
Through: Ms. Radhika Ch., Ms. Parul Sharma,
Advs.
versus
M/S ALANKIT ASSIGNMENTS LTD .....Respondent
Through: Mr. Shiv Charan Garg, Mr. Imran
Khan, Advs.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 11.02.2026
1. This hearing has been done through hybrid mode.
2. Learned counsel appearing on behalf of the petitioner submits that a SLP(C) 006176/2026 has been preferred against the orders dated 09.12.2025 and 21.01.2026 which is likely to be listed before the Hon'ble Supreme Court.
3. List on 20.05.2026.
AMIT SHARMA, J FEBRUARY 11, 2026/kr/ah This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/02/2026 at 21:57:52