Delhi High Court - Orders
Pepsico Inc. & Anr vs Parle Agro Private Limited on 7 April, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 268/2021
PEPSICO INC. & ANR. .....Plaintiffs
Through: Mr. Dayan Krishnan, Senior Advocate
with Ms. Avni Sharma, Ms. Aparna
Singh, Mr. Deepak Gogia, Mr. Aadhar
Nautiyal and Ms. Shivangi Kohli,
Advocates.
versus
PARLE AGRO PRIVATE LIMITED .....Defendant
Through: Mr. C.M. Lall, Senior Advocate with
Mr. Ankit Arvind, Mr. Shashwat
Rakshit and Ms. Nidhi Pathak,
Advocates.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 07.04.2026 I.A. 524/2026 (Under Order XXXIX Rule 2A CPC)
1. Arguments heard.
2. Order reserved.
CS(COMM) 268/2021
3. List on 10.09.2026.
TUSHAR RAO GEDELA, J APRIL 7, 2026/anj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2026 at 21:41:16