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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1) in The Hardwar Kumbha Mela Rules, 1997

(1)Where in the opinion of the Officer-in-Charge the prevalence of rabies in or about the Mela Area renders it necessary for him to take action he may issue a public notice requiring the muzzling of all dogs within the Mela Area.