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Delhi High Court - Orders

Bhim Sain Arora & Ors vs State on 1 November, 2023

Author: Amit Sharma

Bench: Amit Sharma

                                    $~35
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 1186/2023 & CRL.M.A. 4551/2023 (Stay)
                                                BHIM SAIN ARORA & ORS.                   ..... Petitioners
                                                             Through: Ms. Neha Kapoor and Mr. Kaushal
                                                                       Mehta, Advocates.

                                                                                      versus

                                                STATE                                                                           ..... Respondent
                                                                                      Through:                 Mr. Aman Usman, APP for the State.
                                                                                                               SI S.K. Singh, EOW.
                                                                                                               Mr. Jatin Sehgal, Advocate for
                                                                                                               complainant (through VC) with
                                                                                                               Mr. Viren Bansal, Mr. Adhirath
                                                                                                               Singh, Mr. Harshit Kapoor and
                                                                                                               Mr. Manav Mitra, Advocates.
                                                CORAM:
                                                HON'BLE MR. JUSTICE AMIT SHARMA
                                                                                      ORDER

% 01.11.2023

1. Learned APP for the State, on instructions from the Investigating Officer, submits that detailed chart has been given in the chargesheet with respect to the scheme of chit fund which was allegedly being executed by the present petitioners. Let the same be placed on record before the next date of hearing, with an advance copy to learned counsel appearing on behalf of the petitioners.

2. List on 22.01.2024.

AMIT SHARMA, J NOVEMBER 01, 2023/sn This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 22:35:57