Delhi High Court - Orders
Bhim Sain Arora & Ors vs State on 1 November, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1186/2023 & CRL.M.A. 4551/2023 (Stay)
BHIM SAIN ARORA & ORS. ..... Petitioners
Through: Ms. Neha Kapoor and Mr. Kaushal
Mehta, Advocates.
versus
STATE ..... Respondent
Through: Mr. Aman Usman, APP for the State.
SI S.K. Singh, EOW.
Mr. Jatin Sehgal, Advocate for
complainant (through VC) with
Mr. Viren Bansal, Mr. Adhirath
Singh, Mr. Harshit Kapoor and
Mr. Manav Mitra, Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 01.11.2023
1. Learned APP for the State, on instructions from the Investigating Officer, submits that detailed chart has been given in the chargesheet with respect to the scheme of chit fund which was allegedly being executed by the present petitioners. Let the same be placed on record before the next date of hearing, with an advance copy to learned counsel appearing on behalf of the petitioners.
2. List on 22.01.2024.
AMIT SHARMA, J NOVEMBER 01, 2023/sn This is a digitally signed order.
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