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State of Chattisgarh - Section

Section 130C in The Chhattisgarh Municipal Corporation Act, 1956

130C. [ Social Audit. [Inserted by C.G. Act No. 18 of 2012, dated 1.8.2012.]

- Notwithstanding anything contained in this Act, the Municipal Corporation shall arrange for Social Audit in such manner as may be prescribed by the State Government.]