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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45(2)(a) in The M.P. Madhyastham Adhikaran Regulations, 1985

(a)Inspection of the copying section, Library, stores, Record-Room, Forms and Stationery, Accounts and Office Section shall be done by the Section Officer, as may be authorised in this behalf.