Bombay High Court
Sun Pharmaceutical Industries Ltd vs Celosia Pharmaceutical Pvt Ltd on 14 July, 2023
Author: R.I. Chagla
Bench: R.I. Chagla
6-7-8-ial-28434-2022-comm.doc
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION (L) NO.28434 OF 2022
IN
COM IPR SUIT NO.556 OF 2022
WITH
COURT RECEIVER'S REPORT NO.337 OF 2022
WITH
LEAVE PETITION (L) NO.28433 OF 2022
Sun Pharmaceutical Industries Ltd. ...Plaintiff
Versus
Y L Pharma & 3 Ors. ...Defendants
WITH
INTERIM APPLICATION (L) NO.36599 OF 2022
IN
COM IPR SUIT NO.103 OF 2023
WITH
COURT RECEIVER'S REPORT NO.40 OF 2022
WITH
LEAVE PETITION (L) NO.36598 OF 2022
Sun Pharmaceutical Industries Ltd. ...Plaintiff
Versus
APCO Medicare India Pvt. Ltd. ...Defendant
WITH
INTERIM APPLICATION (L) NO.36747 OF 2022
IN
COM IPR SUIT (L) NO.36742 OF 2022
WITH
COURT RECEIVER'S REPORT NO.43 OF 2022
WITH
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6-7-8-ial-28434-2022-comm.doc
LEAVE PETITION (L) NO.36743 OF 2022
Sun Pharmaceutical Industries Ltd. ...Plaintiff
Versus
Celosia Pharmaceutical Pvt. Ltd. ...Defendant
----------
Mr. Hiren Kamod with Mr. Vaibhav Keni, Ms. Neha Iyer, Mr. Rohan
Lopes, Mr. Anees Patel and Mr. Prem Khullar i/b. Legasis Partners for
the Plaintiff.
Ms. Rekha Rane, 2nd Asstt. to C.R.
----------
CORAM : R.I. CHAGLA J
DATE : 14 JULY 2023
ORDER :
1. The ad-interim relief granted earlier to continue till the next date.
2. Stand over to 31st July, 2023 to be placed under the caption for settlement / Consent Terms.
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