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Bombay High Court

Sun Pharmaceutical Industries Ltd vs Celosia Pharmaceutical Pvt Ltd on 14 July, 2023

Author: R.I. Chagla

Bench: R.I. Chagla

                                                6-7-8-ial-28434-2022-comm.doc

jsn
                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                            IN ITS COMMERCIAL DIVISION

                      INTERIM APPLICATION (L) NO.28434 OF 2022
                                         IN
                            COM IPR SUIT NO.556 OF 2022
                                       WITH
                       COURT RECEIVER'S REPORT NO.337 OF 2022
                                       WITH
                         LEAVE PETITION (L) NO.28433 OF 2022

       Sun Pharmaceutical Industries Ltd.               ...Plaintiff

               Versus

       Y L Pharma & 3 Ors.                              ...Defendants

                                       WITH
                      INTERIM APPLICATION (L) NO.36599 OF 2022
                                         IN
                            COM IPR SUIT NO.103 OF 2023
                                       WITH
                       COURT RECEIVER'S REPORT NO.40 OF 2022
                                       WITH
                         LEAVE PETITION (L) NO.36598 OF 2022

       Sun Pharmaceutical Industries Ltd.               ...Plaintiff

               Versus

       APCO Medicare India Pvt. Ltd.                    ...Defendant

                                        WITH
                      INTERIM APPLICATION (L) NO.36747 OF 2022
                                          IN
                          COM IPR SUIT (L) NO.36742 OF 2022
                                        WITH
                       COURT RECEIVER'S REPORT NO.43 OF 2022
                                        WITH

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                                                    6-7-8-ial-28434-2022-comm.doc

               LEAVE PETITION (L) NO.36743 OF 2022

Sun Pharmaceutical Industries Ltd.                        ...Plaintiff

      Versus

Celosia Pharmaceutical Pvt. Ltd.                          ...Defendant

                                      ----------
Mr. Hiren Kamod with Mr. Vaibhav Keni, Ms. Neha Iyer, Mr. Rohan
Lopes, Mr. Anees Patel and Mr. Prem Khullar i/b. Legasis Partners for
the Plaintiff.
Ms. Rekha Rane, 2nd Asstt. to C.R.
                                      ----------

                                      CORAM : R.I. CHAGLA J

                                        DATE       : 14 JULY 2023

ORDER :

1. The ad-interim relief granted earlier to continue till the next date.

2. Stand over to 31st July, 2023 to be placed under the caption for settlement / Consent Terms.

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