Delhi High Court - Orders
Jai Mangal Rai vs Union Of India And Ors on 10 March, 2023
Bench: Manmohan, Rajiv Shakdher, Vibhu Bakhru
$~FB-1 to 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 84/2019
JAI MANGAL RAI ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
Mr.Manish Kumar, SCGC.
Mr.Hemendra Singh, DC (Law), BSF.
+ W.P.(C) 104/2019
INSEPCTOR (GD) LAXMAN ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Ripu Daman Bhardwaj, CGSC for
UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
+ W.P.(C) 108/2019
INSPECTOR (GD) SANJAY KUMAR PANDEY ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
Versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:13.03.2023
19:08:22
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Ripu Daman Bhardwaj, CGSC for
UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
+ W.P.(C) 174/2019
INSPECTOR (GD) MANOJ KUMAR SINGH ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Ripu Daman Bhardwaj, CGSC for
UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
+ W.P.(C) 3425/2019
INSP (GD) JYOTIRMOY PAUL ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Manish Mohan, CGSC for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:13.03.2023
19:08:22
+ W.P.(C) 3448/2019
INSPECTOR (GD) RAM CHANDRA CHAUDHARY..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
Mr. Subhash Tanwar, CGSC with
Mr.Sandeep Mishra and Mr.Ashish
Choudhary, Advocates.
+ W.P.(C) 3464/2019
INSPECTOR (GD)AMBIKESH CHOUDHARY ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Anurag Ahluwalia, CGSC for R-1
to 3.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
+ W.P.(C) 368/2019
INSPECTOR (GD) MUKESH KUMAR SINHA ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
Versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:13.03.2023
19:08:22
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
+ W.P.(C) 372/2019
INSPECTOR (GD) NARSU NAIDU BHAIRI ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Anurag Ahluwali, CGSC with
Mr.Vishal Chanda, Advocate for
UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
+ W.P.(C) 381/2019
INSPECTOR (GD) SANJAY KUMAR ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Anurag Ahluwali, CGSC with
Mr.Vishal Chanda, Advocate for
UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:13.03.2023
19:08:22
+ W.P.(C) 382/2019
INSPECTOR (GD) SANDEEP SIYAG ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
+ W.P.(C) 383/2019
INSPECTOR (GD) RANJEET KUMAR ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
+ W.P.(C) 386/2019
INSPECTOR (GD) ASHISH KHARI ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:13.03.2023
19:08:22
+ W.P.(C) 387/2019
INSPECTOR (GD) RAJENDRA SINGH ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
+ W.P.(C) 388/2019
INSPECTOR (GD) RAM PARVESH ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
+ W.P.(C) 389/2019
INSPECTOR (GD) DHARAM PAL ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:13.03.2023
19:08:22
+ W.P.(C) 390/2019
INSPECTOR (GD) ASHUTOSH OJHA ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
+ W.P.(C) 85/2019
INSPECTOR (GD) ARUN KUMAR SINGH ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Manish Kumar, Advocate for
UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
+ W.P.(C) 87/2019
INSPECTOR (GD) PRABHAT KR. SHAHI ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Manish Kumar, Advocate for
UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:13.03.2023
19:08:22
+ W.P.(C) 3427/2019
INSPECTOR (GD) MAHENDRA MANDIWAL ..... Petitioner
Through : Mr.Ankur Chhiber, Advocate.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Subhash Tanwar, CGSC with
Mr. Sandeep Mishra and Mr. Ashish
Choudhary, Advocates.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Ms.Vidhi,
Mr.Madhav Bajaj, Ms.Shreya
V.Mehra, Mr.Yash Updhyay and
Ms.Kunjala Bhardwaj, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 10.03.2023 In view of 09th March, 2023 being declared as a holiday vide Notification No.767/I-G-4/Genl.-I/DHC dated 7th March, 2023, the matters of two days were listed today. Consequently, the Full Bench has not assembled today.
List on 14th July, 2023.
By Order (Court Master) MARCH 10, 2023/TS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:13.03.2023 19:08:22