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[Cites 0, Cited by 0] [Section 239] [Entire Act]

State of Uttar Pradesh - Subsection

Section 239(d) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(d)material or equipment is not stored or placed so close to any* edge of a floor or platform as to endanger the safety of persons below or working in the vicinity.