Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 224] [Entire Act] State of Uttar Pradesh - Subsection Section 224(d) in The U.P. Municipalities Act, 1916 (d)with the same sanction, transfer all or any part of it existing waterworks to the management of such licensee :