Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Manipur - Subsection Section 20(2) in Manipur Societies Registration Act, 1989 (2)A copy of such additions or amendments to the regulations shall be filed with the Registrar within thirty days after they are made.
