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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 10(2)(b) in The Telecom Unsolicited Commercial Communications Regulations, 2007

(b)omission of telephone number upon permanent disconnection of such number registered in Private Do Not Call List and National Do Not Call Register.