Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 212] [Section 65] [Entire Act] State of Maharashtra - Subsection Section 65(e) in The Maharashtra Prohibition Act (e)sells or buys or possesses any intoxicant (other than opium) or hemp, or