Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(12) in Maharashtra Homoeopathic Practitioners' Act, 1960 (12)"Practitioner" means a practitioner of the Homoeopathic [* *] [The words 'or Biochemic' were deleted by Maharashtra 19 of 1988, Section 5(e).] System of Medicine;
