Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(c) in Bihar Development of Ayurvedic and Unani Systems of Medicine Act, 1951 (c)"Attesting officer" means a Magistrate or any other Gazetted Officer in the employment of the State Government or in the Central Government;
