Section 4(2)(b) in The Delhi Plastic Bag (Manufacture, Sales and Usage) and Non-Biodegradable Garbage (Control) Act, 2000

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(b)the garbage is deposited in a location designated by a local authority having jurisdiction on an area for the disposal of the garbage:

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