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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Telangana - Subsection

Section 62(1)(b) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(b)complete and certify the return of election in Form XXVIII and send copies thereof to the State Election Commission, Election Authority and District Election Authority.