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State of Jharkhand - Section

Section 433A in Civil Court Rules of the High Court of Judicature at Patna

433A. [ [Inserted by C.S. No. 24.]

Each Presiding Officer shall cause an Inspection of the disposed of records before they are consigned to the Record Room so as to check the sufficiency or otherwise of the Court-fee stamps affixed on documents. This check applies to all papers which are chargeable with stamps duty.]