Delhi High Court - Orders
Zomato Limited vs Assistant Commissioner Of Income Tax ... on 20 November, 2024
Bench: Vibhu Bakhru, Swarana Kanta Sharma
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14586/2024
ZOMATO LIMITED
.....Petitioner
Through: Mr Deepesh Jain, Advocate.
versus
ASSISTANT COMMISSIONER OF INCOME
TAX CIRCLE 25(1) NEW DELHI & ORS.
.....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 20.11.2024
1. The matter could not be taken up due to paucity of time.
2. List on 29.01.2025.
BY ORDER (COURT MASTER) NOVEMBER 20, 2024 M Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/11/2024 at 21:18:25