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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(3)(a) in The West Bengal Finance Act, 2017

(a)for the words "at such compounded rate not exceeding one per centum", the words "at such compounded rate or rates not exceeding three per centum" shall be substituted;