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Supreme Court - Daily Orders

Union Of India vs Sehdev Paswan on 30 September, 2015

  ITEM NO.17                        REGISTRAR COURT. 2                 SECTION IVB

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MR. M K HANJURA

  Petition(s) for Special Leave to Appeal (C)                 No(s).   29030-29031/2012

  UNION OF INDIA & ORS.                                             Petitioner(s)

                                               VERSUS

  SEHDEV PASWAN & ORS.                                              Respondent(s)

  (with office report)


  Date : 30/09/2015 These petitions were called on for hearing today.


  For Petitioner(s)                 Ms.Gunwant Dara,Adv.
                                    Mr. B. Krishna Prasad,Adv.


  For Respondent(s)
                                    Mr. Mishra Saurabh,Adv.

                                    Mr.Vinod Kapoor,Adv.
                                    Ms. Uttara Babbar,Adv.



                         UPON hearing the counsel the Court made the following
                                            O R D E R

Ld.counsel for the petitioners has stated that she has already complied with the terms of the order dated 04.09.2015 of this Court. Office shall verify the position and report accordingly.

List again on 19.11.2015.

Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.09.30 16:08:11 TLT Reason:

(M K HANJURA) Registrar SB