Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Gujarat - Section Section 3 in The Gujarat Civil Courts Act, 2005 3. Classes of civil courts. - In addition to the Courts established under any other law for the time being in force, there shall be following classes of Civil Courts in the State, namely: -(a)Court of a District Judge;(b)Court of a Senior Civil Judge;(c)Court of a Civil Judge.
