Section 10 in The Chhattisgarh Vas-Sthan Dakhalkar (Bhumiswami Adhikaron Ka Pradan Kiya Jana) Act, 2003
10. Power to make rules.
(1)The State Government may make rules to carry out all or any of the purposes of this Act.(2)Any rules made under this Act shall be laid on the table of the Legislative Assembly.
