Section 4(3)(c) in The Cantonments (Extension Of Rent Control Laws) Act, 1957

[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

(c)in section 2, in clause (b) of sub- section (1), for the words "a Municipality", the words "the Cantonment Board" shall be substituted;

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