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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(2)(iii) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(iii)in the State Bank of India as defined in the State Bank of India Act, 1955 (Central Act XXIII of 1955) or its subsidiary banks as defined in the Slate Bank of India (Subsidiary Banks) Act, 1959 (Central Act 38 of 1959); or