Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 712 in Punjab Jail Manual, 1996

712. Extract from the Insolvency Act to be pasted.

(1)Extracts from the Insolvency Act, 1920, in Punjabi, containing the provisions relating to insolvency, shall be pasted up in every ward or jail appropriate to civil debtors and Revenue defaulters.
(2)Any prisoner who wishes to be declared insolvent under the Act, shall be given every assistance and may be provided with writing materials for the purpose by the Superintendent. [Section 6 of Act 52 of 1920]