Delhi High Court - Orders
Tejang Chakma vs Bijay Ranjan Chakma And Anr on 19 February, 2026
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 54/2026, CM APPL. 11598/2026 and CM APPL. 11599/2026
TEJANG CHAKMA .....Appellant
Through: Appearance not given
versus
BIJAY RANJAN CHAKMA AND ANR .....Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 19.02.2026
1. Learned counsel for the appellant, who has joined the proceedings through V.C., seeks an adjournment stating that the arguing counsel is not available today.
2. At his request, list on 27.02.2026.
MANOJ KUMAR OHRI, J FEBRUARY 19, 2026 na This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/02/2026 at 20:39:57