Section 2(4)(c) in The Goa, Daman and Diu Shops and Establishments Act, 1973

[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

(c)an insurance company, Joint Stock Company, [ ] [The words 'bank' omitted by the Amendment Act 33 of 2001.] broker's office or exchange; and

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