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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(18) in The Andhra Pradesh Stamp (Inspection of Properties) Rules, 1998

(18)Trust (Article 55)
(i)Declaration of Trust ….................................................................................................................... 200-00 (Maximum)
(ii)Revocation of Trust ….................................................................................................................... 100-00 (Maximum)