Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54B] [Entire Act] State of Jharkhand - Subsection Section 54B(i) in Bihar Education Code, 1961 (i)the construction, maintenance and repairs of any works connected with schools for the maintenance and management of which the Board is responsible under section 62 or section 63;
