Calcutta High Court
Vikram Solar Limited vs Ecgc Limited on 19 February, 2021
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
ODC-4
ORDER SHEET
CS/141/2019
In
IA No: GA/1/2019
(Old No. GA/2664/2019)
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
VIKRAM SOLAR LIMITED
Versus
ECGC LIMITED
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : February 19, 2021.
(Via Video Conference) Appearance:
Mr. Zeeshan Haque, Adv.
Mr. Tanay Agarwal, Adv.
Mr. Tirthankar Nandi, Adv.
...Plaintiff Mr. Dhruba Ghosh, Sr. Adv. Mr. Soumyajit Ghosh, Adv. Ms. Shrayashee Das, Adv.
Mr. Jishnujit Roy, Adv.
...Defendant The Court : The affidavits of admission and denial of documents have been filed in Court today.2
The parties are ready with their suggested issues. However, since the issues have not been circulated, list this matter on 24th February, 2021, as prayed for, for framing of issues (MOUSHUMI BHATTACHARYA, J.) sg.