Section 70(1)(ii) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

[Cites 0, Cited by 2] [Section 70(1)] [Section 70] [Entire Act]

(ii)under section 63, section 64, or section 67 read with sub-section (l)(a), (2) or (4)(a) of section 22 or under section 65;

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