Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 400 in Maharashtra Housing and Area Development Act, 1976 400. 008. |-| 3. Building No. 57, Kamathipura 3rd Lane.| 922| 38.46| Shri M. J. Shetty, 57, 3rd Kamathipura Lane, Bombay
