Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(1) in The Orissa Legal Aid to the Poor Rules, 1975 (1)In case of any doubt about interpretation of any of these rules or difficulty in the implementation thereof, the matter shall be referred to the Legal Remembrancer, Orissa.
