Section 8 in Manipur University of Culture Act, 2015
8. Officers of the University.
- The following shall be the officers of the University:-(i)The Vice-Chancellor;(ii)The Pro-Vice-Chancellor;(iii)The Deans of Schools;(iv)The Registrar;(v)The Finance Officer;(vi)The Controller of Examination;(vii)The Librarian; and(viii)Such other officers as may be declared by the Statutes to be the officers of the University.
