Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(e) in Nims University Rajasthan, Jaipur Act, 2008

(e)has been punished for indulging in or promoting unfair practice in the conduct of any examination, in any form, anywhere.