Bombay High Court
Skipper Limited vs Zeeco India Private Limited on 3 May, 2024
10-OSARBAP-9-2024.DOC
Sumedh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION NO. 9 OF 2024
Skipper Ltd ...Applicant
Versus
Zeeco India Pvt Ltd ...Respondent
Ms Nehal Mehta, with Akshay Dhayalkar, Umair Merchant, i/b Neha
Mehta & Co., for the Applicant.
Mr Bhuvan Singh, i/b Dua Associates, for the Respondent.
CORAM Kamal Khata, J.
DATED: 3rd May 2024 PC:-
1. Learned counsel for both the parties have instructions to state that the parties are negotiating a settlement.
2. Accordingly, the matter is adjourned.
3. List the matter as per CIS.
(Kamal Khata, J) Digitally signed by SUMEDH SUMEDH NAMDEO NAMDEO SONAWANE SONAWANE Date:
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