Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act] State of West Bengal - Subsection Section 50(2)(h) in West Bengal Children Act, 1959 (h)the mode and procedure of payment of the contribution by parents and other persons responsible for the maintenance of juvenile delinquents and other children;