Section 8(1)(e) in Himachal Pradesh Ex-servicemen Corporation Act, 1979
(e)[ x x x x x x] [After clause (c) word 'or' inserted and at the end of clause (d) word 'or' and clause (e) omitted vide Act No. 16 of 1981 repealed Act No. 13 of 1984 effective w.e.f. 25-8-81.],