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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Himachal Pradesh - Subsection

Section 57(1)(c) in Himachal Pradesh Co-Operative Societies Rules, 1971

(c)in any other transaction of the society except as an investment made or as a loan taken from the society or the provision of residential accommodation by the society to any paid employee of the society.