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State of Bihar - Section

Section 1 in THE BIHAR APPROPRIATION (No.-3) ACT, 2019

1. Short title, extent and commencement .—

(1)This Act may be called the Bihar Appropriation (No.-3) Act, 2019.
(2)It shall extend to whole of the state of Bihar.
(3)It shall come intoforce with effect from 1st April 2019.