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[Cites 0, Cited by 0] [Section 215] [Entire Act]

State of West Bengal - Subsection

Section 215(6) in The West Bengal Motor Vehicles Rules, 1989

(6)The State Transport Undertaking shall submit application for permit in respect of the route(s) as notified under sub-rule (4) in the form as prescribed, notwithstanding anything as may be contained in any other rule(s) of these rules.