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[Cites 0, Cited by 0] [Section 86(9)] [Section 86] [Entire Act]

Bengal Presidency - Subsection

Section 86(9)(vii) in Bengal Excise Act, 1909

(vii)[ prescribing the accounts and registers (if any) to be maintained and the returns to be submitted by the licensees relating to their business, and] [Sub-clause (vii) substituted by section 60(2) of the Bengal Excise (Amendment) Act, 1965 (West Bengal Act 39 of 1965).]