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[Cites 0, Cited by 1] [Section 370(1B)] [Section 370] [Entire Act]

Union of India - Subsection

Section 370(1B)(i) in The Companies Act, 1956

(i)if the [* * *] [ Provisions relating to managing agent, secretaries and treasurers have ceased to have effect by Act 17 of 1969, Section 6 (w.e.f. 3.4.1970).] Managing Director or manager of the one body, [* * *] [ Provisions relating to managing agent, secretaries and treasurers have ceased to have effect by Act 17 of 1969, Section 6 (w.e.f. 3.4.1970).] is-