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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1)(g) in Bihar Ward Sabha & Ward Implementation and Management Committee Conduct of Business Rules, 2017

(g)Seeking report from Mukhiya of the Gram Panchayat regarding any specific activity, plan or income and expenditure concerning the ward;